Madhya Pradesh High Court
M.P.Housing And Infrastructure ... vs Pramod Sharma on 24 July, 2018
1 WP-5695-2013 The High Court Of Madhya Pradesh WP-5695-2013 ( M.P.HOUSING AND INFRASTRUCTURE DEVELOPMENT BOARD Vs PRAMOD SHARMA) 2 Gwalior, Dated : 24-07-2018 List the case along with W.P. No.7190/2011.
(SHEEL NAGU) JUDGE Van Digitally signed by VANDANA VERMA Date: 2018.07.25 10:17:40 +05'30'