Section 4(1) in The Rajasthan Colonisation (Sale and Allotment of Land in Mandis in the Bhakra and Indira Gandhi Canal Projects Colony Areas) Conditions, 1973
(1)In a mandi area the Committee shall demarcate sectors separately for the following purposes namely:-(i)For Residential Purposes;(ii)For Residential cum-commercial Purposes;(iii)For Commercial purposes;(iv)For Industrial Purposes; and(v)For Public Purposes.
