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Supreme Court - Daily Orders

New India Assurance Co. Ltd. vs M/S. Mudit Roadways on 5 September, 2023

Bench: Hrishikesh Roy, Sanjay Karol

     ITEM NO.44                                   COURT NO.6                   SECTION XVII-A

                                        S U P R E M E C O U R T O F       I N D I A
                                                RECORD OF PROCEEDINGS

                                            Civil Appeal No(s). 339/2023

     NEW INDIA ASSURANCE CO. LTD. & ORS.                                        Appellant(s)

                                                           VERSUS

     M/S. MUDIT ROADWAYS                                                        Respondent(s)

     (IA No. 8296/2023 - CLARIFICATION/DIRECTION
     IA No. 205828/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 44327/2023 - EXEMPTION FROM FILING O.T. IA No. 8282/2023 - INTERVENTION/IMPLEADMENT IA No. 2521/2023 - STAY APPLICATION) Date : 05-09-2023 This matter was called on for hearing today.

CORAM : HON'BLE MR. JUSTICE HRISHIKESH ROY HON'BLE MR. JUSTICE SANJAY KAROL For Appellant(s) Mr. Aditya Kumar, Adv.

Mr. C. George Thomas, AOR Ms. Prachi Pandey, Adv.

For Respondent(s) Mr. Parthiv K. Goswami, Sr. Adv.

Mr. Mrinal Kumar Choudhary, Sr. Adv. Mr. Devesh Tripathi, Adv. Ms. Anasuya Choudhary, Adv. Mr. Faraz Anees, Adv.

Mr. Mukeshwar Nath Dubey, Adv. Mr. Abhishek Yadav, Adv.

Ms. Richa Pandey, Adv.

Mr. Alok Tripathi, Adv.

Mr. Ravi Kumar, Adv.

Mr. Rajatdeep Sharma, Adv. Mr. Praveen Swarup, AOR UPON hearing the counsel the Court made the following O R D E R Heard Mr. Aditya Kumar, learned counsel appearing for the petitioner.

Signature Not Verified

Also heard Mr. Parthiv K. Goswami, learned senior Digitally signed by NITIN TALREJA Date: 2023.09.05 counsel appearing for the respondent. 17:22:40 IST Reason:

Arguments concluded.
1 Judgment reserved.
Written submissions be filed by 11.09.2023. Since hearing in the main matter has concluded today, we deem it appropriate to order for closure of I.A. No. 8282 of 2023 (application for impleadment) and I.A. No. 8296 of 2023 (application for directions).
(NITIN TALREJA) (PREETHI T.C.) COURT MASTER (SH) COURT MASTER (NSH) 2