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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Haryana - Subsection

Section 22(1) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

(1)Every order passed with reference to -
(a)imposition of penalty on fee;
(b)imposition of penalty on cess,
shall be appealable before the Government. The appeal should be addressed to the Secretary, Anila Husbandry, Government of Haryana.