Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 64E in The Insurance Act, 1938 64E. Authorities of the Life Insurance Council and the General Insurance Council The authorities of the Life Insurance Council and the General Insurance Council shall be the Executive Committee constituted in the manner provided in this Part.
