Madhya Pradesh High Court
Malgujar vs Kamta Prasad@Vinod Patel on 12 September, 2023
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MCC No. 1791 of 2023
(MALGUJAR AND OTHERS Vs KAMTA PRASAD@VINOD PATEL AND OTHERS)
Dated : 12-09-2023
Shri Rohini Prasad Tiwari - Advocate for the petitioners.
Counsel for the petitioners submits that he has supplied a copy of this
M.C.C to Shri Sourabh Pathak, Advocate who had appeared for the
respondents in M.A. No. 1098/2004.
Office is directed to reflect the name of Shri Sourabh Pathak, Advocate as counsel for respondents.
List in the next week.
(MANINDER S. BHATTI) JUDGE vivek Signature Not Verified Signed by: VIVEK KUMAR TRIPATHI Signing time: 9/13/2023 5:33:50 PM