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State of Punjab - Section

Section 274 in The Punjab Municipal Act, 1999

274. Chief Officer to maintain a register of tubewells sunk in the municipal area.

- The Chief Officer of a Municipality shall, cause to be maintained a register, in such form and in such manner, as may be determined by regulations, which shall provide an inventory of the tubewells, public or private, sunk in the municipal area of the Municipality and such register shall be updated from time to time.