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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(1) in Andhra Pradesh Government Medical and Dental Institutions (Conversion into Semi-Autonomous Institutions) Act, 2007

(1)The Director shall be the Chief Executive and Academic officer of the Institute. He shall preside over the meetings of the Academic Council and Finance Committee.