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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(1)(i) in First Statutes of the University of Udaipur

(i)[ to appoint Examiners on the recommendations of the Examiners Committee] [Reworded by Resolution No. 48. dated 27-10-1964 and approved by the Chancellor on dated 18-11-1964.];