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Supreme Court - Daily Orders

Dhammanagi And Sanu Developers Pvt. Ltd vs Executive Board Of Methodist Church In ... on 24 September, 2024

Author: B.R. Gavai

Bench: B.R. Gavai

     ITEM NO.806                               COURT NO.3                SECTION IV-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     I.A. NO.198925/2024 IN
     CONTEMPT PETITION (CIVIL) ...@ DIARY NO(S). 11984/2024
     in SLP(C) No. 14228/2017, SLP(C) No. No. 14229/2017,
     SLP(C) No. No. 14230/2017 & SLP(C) No. No. 29440/2017

     DHAMMANAGI AND SANU DEVELOPERS PVT. LTD. & ANR.                     Petitioner(s)

                                                     VERSUS

     EXECUTIVE BOARD OF METHODIST CHURCH IN INDIA & ANR.Respondent(s)

     ([ ONLY IA NO. 190661/2024 IS LISTED UNDER THIS ITEM )

     Date : 24-09-2024 This matter was mentioned today.

     CORAM :
                             HON'BLE MR. JUSTICE B.R. GAVAI
                             HON'BLE MR. JUSTICE K.V. VISWANATHAN


     For Petitioner(s)
                                        Mr. Parmatma Singh, AOR

     For Respondent(s)                 Mr. Sidharth Bhatnagar,Sr.Adv. (Mentioned by)
                                       Ms. Rohini Musa, AOR

                                       Mr. Sudhanshu Prakash, AOR

                              UPON being mentioned the Court made the following
                                                 O R D E R

List on 27.09.2024.

(NARENDRA PRASAD) (ANJU KAPOOR) DEPUTY REGISTRAR COURT MASTER Signature Not Verified Digitally signed by Narendra Prasad Date: 2024.09.25 17:56:33 IST Reason: