Supreme Court - Daily Orders
Dhammanagi And Sanu Developers Pvt. Ltd vs Executive Board Of Methodist Church In ... on 24 September, 2024
Author: B.R. Gavai
Bench: B.R. Gavai
ITEM NO.806 COURT NO.3 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. NO.198925/2024 IN
CONTEMPT PETITION (CIVIL) ...@ DIARY NO(S). 11984/2024
in SLP(C) No. 14228/2017, SLP(C) No. No. 14229/2017,
SLP(C) No. No. 14230/2017 & SLP(C) No. No. 29440/2017
DHAMMANAGI AND SANU DEVELOPERS PVT. LTD. & ANR. Petitioner(s)
VERSUS
EXECUTIVE BOARD OF METHODIST CHURCH IN INDIA & ANR.Respondent(s)
([ ONLY IA NO. 190661/2024 IS LISTED UNDER THIS ITEM )
Date : 24-09-2024 This matter was mentioned today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s)
Mr. Parmatma Singh, AOR
For Respondent(s) Mr. Sidharth Bhatnagar,Sr.Adv. (Mentioned by)
Ms. Rohini Musa, AOR
Mr. Sudhanshu Prakash, AOR
UPON being mentioned the Court made the following
O R D E R
List on 27.09.2024.
(NARENDRA PRASAD) (ANJU KAPOOR) DEPUTY REGISTRAR COURT MASTER Signature Not Verified Digitally signed by Narendra Prasad Date: 2024.09.25 17:56:33 IST Reason: