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Union of India - Section

Section 40 in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002

40. Request to Registrar for particulars of advertisement of a geographical indication .-Any person may request the Registrar on Form GI-7 to be informed of the number, date and page of the Journal in which a geographical indication specified in the form was advertised and the Registrar shall furnish such particulars to the person making the request.

Opposition to registration