Jammu & Kashmir High Court
Walmart India Private Limited vs Assessing Authority Commercial Tax ... on 15 October, 2019
Author: Dhiraj Singh Thakur
Bench: Dhiraj Singh Thakur
Sr. No. 5
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
STR No. 2/2019
c/w
STR No. 3/2019
STR No. 4/2019
STR No. 5/2019
Walmart India Private Limited ...Petitioner(s)
Through:- Mr. Sachin Sharma, Advocate
v/s
Assessing Authority Commercial Tax Circle Jammu and another
.... Respondent(s)
Through:- Mr. F. A. Natnoo, AAG vice
Mr. K.D.S.Kotwal, Dy AG
HON'BLE MR. JUSTICE RAJESH BINDAL, JUDGE
Coram
: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
ORDER
On request of learned counsel for the respondents, adjourned to 22.11.2019.
Record from the J&K State Sales Tax (Appellate) Tribunal, Jammu was called for. The same has not been received.
Let a reminder be sent.
(Dhiraj Singh Thakur) (Rajesh Bindal)
Judge Judge
Jammu
15.10.2019
Vijay
VIJAY KUMAR
2019.10.21 17:48
I attest to the accuracy and
integrity of this document