Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 271 in Orissa Municipal Rules, 1953 271. Leave to stipendiary teachers shall be granted by Sub-Inspector of School according to such rules as the Council may prescribe with the sanction of the Director of Public Instruction, Orissa.
