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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Tamilnadu - Subsection

Section 61(2)(c) in Periyar University Act, 1997

(c)any investigation, legal proceeding or remedy in respect of such penalty, forfeiture or punishment, and any such investigation, legal proceeding or remedy may be instituted, continued or enforced and any such penalty, forfeiture or punishment may be imposed as if this Act had not been passed.