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[Cites 0, Cited by 0] [Section 136] [Entire Act]

State of Rajasthan - Subsection

Section 136(4) in Rajasthan Panchayati Raj Rules, 1996

(4)All the markets and fairs except those managed by the State Government or Panchayat Samiti, that are held on the lands vested or vesting in the Panchayat, shall be managed and regulating by it.