Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 63 in The Orissa Industrial Disputes Rules, 1959 63. Maintenance of duplicate copies. - Duplicate books of minutes shall be kept, one by the Joint Secretary of each side.Part-VIII Miscellaneous
