Supreme Court - Daily Orders
India Awake For Transparency vs Hasham Investment And Trading Company ... on 28 August, 2024
ITEM NO.1747 COURT NO.10 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).17185/2021
INDIA AWAKE FOR TRANSPARENCY Petitioner(s)
VERSUS
HASHAM INVESTMENT AND TRADING
COMPANY PRIVATE LIMITED & ORS. Respondent(s)
(IA No. 139090/2021 - EXEMPTION FROM FILING AFFIDAVIT, IA No.
139088/2021 - PERMISSION TO APPEAR AND ARGUE IN PERSON, IA No.
139089/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 28-08-2024 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE S.V.N. BHATTI
[IN CHAMBER]
For Petitioner(s) Petitioner-in-person (N.P.)
For Respondent(s) Ms. Neha Agarwal, Adv.
Mr. E. C. Agrawala, AOR
UPON hearing the counsel the Court made the following
O R D E R
1. No representation for the petitioner.
2. List after four weeks.
(ARJUN BISHT) (RAVINDER KUMAR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by ARJUN BISHT Date: 2024.08.31 14:46:24 IST Reason: