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Supreme Court - Daily Orders

India Awake For Transparency vs Hasham Investment And Trading Company ... on 28 August, 2024

     ITEM NO.1747                                 COURT NO.10             SECTION IV-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).17185/2021

     INDIA AWAKE FOR TRANSPARENCY                                       Petitioner(s)

                                                       VERSUS

     HASHAM INVESTMENT AND TRADING
     COMPANY PRIVATE LIMITED & ORS.                                     Respondent(s)

     (IA No. 139090/2021 - EXEMPTION FROM FILING AFFIDAVIT, IA No.
     139088/2021 - PERMISSION TO APPEAR AND ARGUE IN PERSON, IA No.
     139089/2021      -      PERMISSION   TO     FILE     ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 28-08-2024 This matter was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE S.V.N. BHATTI
                                               [IN CHAMBER]

     For Petitioner(s)                 Petitioner-in-person (N.P.)

     For Respondent(s)                 Ms. Neha Agarwal, Adv.
                                       Mr. E. C. Agrawala, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

1. No representation for the petitioner.

2. List after four weeks.

(ARJUN BISHT) (RAVINDER KUMAR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by ARJUN BISHT Date: 2024.08.31 14:46:24 IST Reason: