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Supreme Court - Daily Orders

State Of U.P vs Upendra Kumar Gautam on 22 September, 2014

Bench: J. Chelameswar, A.K. Sikri

     ITEM NO.45                           COURT NO.9                 SECTION XI

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                No(s).   3765/2014

     (Arising out of impugned final judgment and order dated 26/07/2013
     in CMWP No. 32831/2012 passed by the High Court Of Judicature at
     Allahabad)

     STATE OF U.P & ORS                                               Petitioner(s)

                                                 VERSUS

     UPENDRA KUMAR GAUTAM                                             Respondent(s)

     (with interim relief            and office report)
     WITH
     SLP(C) No. 3766/2014            (With Office Report)
     SLP(C) No. 3769/2014            (With appln.(s) for exemption from filing O.T.
     and Office Report)
     SLP(C) No. 7978/2014            (With Office Report)
     SLP(C) No. 7979/2014            (With Office Report)
     SLP(C) No. 7980/2014            (With Office Report)

     Date : 22/09/2014 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE J. CHELAMESWAR
                         HON'BLE MR. JUSTICE A.K. SIKRI

     For Petitioner(s)              Mr. Rajeev Dubey,Adv.
                                    Mr. Ravi Prakash Mehrotra,Adv.


     For Respondent(s)              Mr. Gaurav Agarwal,Adv.
                                    Mr. Abhishek Sharma,Adv.
                                    Mr. Deepak Goel,Adv.

                                    Ms.   Tulika Prakash,Adv.
                                    Mr.   Akram,Adv.
                                    Ms.   Sheeba,Adv.
                                    Mr.   O.P. Singh,Adv.

                                    Mr. Lagnesh Mishra,Adv.
                                    Mr. V. N. Raghupathy,Adv.
Signature Not Verified
                          UPON hearing the counsel the Court made the following
Digitally signed by
Om Parkash Sharma
Date: 2014.09.25
                                             O R D E R

10:28:40 IST Reason:

List on Friday the 26th September, 2014.
[O.P. SHARMA] [INDU BALA KAPUR] COURT MASTER COURT MASTER