Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(2) in Consumer Protection Act, 2019

(2)Each District Commission shall consist of-
(a)a President; and
(b)not less than two and not more than such number of members as may be prescribed, in consultation with the Central Government.