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State of Jharkhand - Section
Section 524 in Bihar Education Code, 1961
524. Amount of Grants of Hostels of aided Schools.
- School which agree to accept the above conditions may be given grants up to the following maxima:-| Number of boarders in the Hostels. | Grants Admissible | ||||
| Rs. | |||||
| 20 or less | .. | .. | .. | .. | *10 |
| 21-30 | .. | .. | .. | .. | 15 |
| 31-40 | .. | .. | .. | .. | 20 |
| 41-50 | .. | .. | .. | .. | 30 |
| 51-75 | .. | .. | .. | .. | 40 |
| 76-100 | .. | .. | .. | .. | 50 |
| Above 100 | .. | .. | .. | .. | .. |