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[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

State of Tamilnadu - Subsection

Section 71(2)(c) in Tamil Nadu Pension Rules, 1978

(c)where it is not possible to estimate the approximate amount recoverable from the retiring Government servant the amount of deposit to be taken or the portion of gratuity to be withheld shall be limited to ten per cent of the amount of gratuity or one thousand rupees, whichever is less.