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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(4) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(4)The Dean shall be appointed by the Kuladhipati on the recommendation of the Kulpati for a period of two years from amongst the Professors of the University Teaching Departments or Schools of Studies who are teachers in the subjects assigned to the Faculty :Provided further that if there is no Professor of the University Teaching Departments or Schools of Studies teaching of the said subjects the Dean shall be appointed from amongst the College Professors who are teachers in the said subjects :Provided further that if there is no Professors of University Teaching Departments or Schools of Studies or College Professor or Principal teaching the said subjects, the Kuladhipati may appoint the Dean or any other Faculty to act as the Dean of the Faculty.