Madhya Pradesh High Court
Ashish Malviya vs The State Of Madhya Pradesh on 28 September, 2021
Author: Virender Singh
Bench: Virender Singh
1 MCRC-35411-2021 The High Court Of Madhya Pradesh MCRC-35411-2021 (ASHISH MALVIYA Vs THE STATE OF MADHYA PRADESH) 7 Jabalpur, Dated : 28-09-2021 Heard through Video Conferencing. Parties through their counsel. As prayed for on behalf of the petitioner, list after a week.
(VIRENDER SINGH) JUDGE vinod Signature Not Verified SAN Digitally signed by VINOD VISHWAKARMA Date: 2021.09.29 12:24:43 IST