Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Ashish Malviya vs The State Of Madhya Pradesh on 28 September, 2021

Author: Virender Singh

Bench: Virender Singh

1 MCRC-35411-2021 The High Court Of Madhya Pradesh MCRC-35411-2021 (ASHISH MALVIYA Vs THE STATE OF MADHYA PRADESH) 7 Jabalpur, Dated : 28-09-2021 Heard through Video Conferencing. Parties through their counsel. As prayed for on behalf of the petitioner, list after a week.

(VIRENDER SINGH) JUDGE vinod Signature Not Verified SAN Digitally signed by VINOD VISHWAKARMA Date: 2021.09.29 12:24:43 IST