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[Cites 0, Cited by 0] [Section 100] [Entire Act]

State of Bihar - Subsection

Section 100(3) in The Bihar and Orissa Local Self-Government Act, 1885

(3)Fairs and exhibitions. - Hold, within [the] [Substituted for 'its' by Bengal Act 5 of 1908.] district, from time to time, fairs and exhibitions of cattle, country produce and agricultural implements, or local manufactures and incur such expenditure and charge such fees in connection therewith [as it thinks fit] [Substituted for the words 'as may from time to time be approved by the Commissioner' by B. and O. Act 1 of 1923.];