Bombay High Court
M. V. Golden Pride vs Gac Shipping (India) Pvt. Ltd. And 3 Ors on 12 October, 2022
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 1676 OF 2022
In
COMMERCIAL APPEAL 55 OF 2022
Mohammed Raees Khan ....PETITIONER
V/S
Mv Golden Pride And Ors ....RESPONDENT
WITH COMMERCIAL APPEAL LODGING NO. 27845 OF 2021 In INTERIM APPLICATION STAMP NO. 8290 OF 2021 M. V. Golden Pride ....PETITIONER V/S Gac Shipping (india) Pvt. Ltd. And 3 Ors ....RESPONDENT Mr. Shyam Kapadia along with Mr. Kunal S. Gaikwad for the Petitioner Mr. Kunal Naik i/by Mr. Bimal Rajshekhar for the Respondent No.1 Mr. Ajai Fernandes along with Ms. Sneha B. Pandey i/by M/s. Motiwalla & co for the Respondent No.2 CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 12th October, 2022 P.C. :
S. O. to 17/10/2022 .
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