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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

NCT Delhi - Subsection

Section 32(1)(a) in The Delhi Technological University Act, 2009

(a)the admission of students, the courses of study and the fees therefor, the qualifications pertaining to the award of degrees, diplomas, certificates and other academic distinctions, the conditions for the grant of fellowships and awards and the like;