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State of Madhya Pradesh - Section

Section 8 in The M.P. Panchayat Nirvachan Niyam, 1995

8. Assistance in the matter of reservation.

- The State Government, Director of Panchayat and Social Welfare, Collector and the prescribed authority may take necessary assistance from their Subordinate Officers in the matter of formation of wards, reservation and allotment of seals.