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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(4)(f) in The U.P. Secondary Education Services Commission (Procedure and Conduct of Business) First Regulations, 1995

(f)preparing the annual report of the activities of the Commission for submission to the Commission for its approval after obtaining sanction of the Chairman. the approved annual report shall be submitted to the State Government;