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State of Rajasthan - Section

Section 13 in THE RAJASTHAN JAN-AADHAAR AUTHORITY ACT, 2020

13. Alteration of identity information and photograph.-(1) In case any identity

information and photograph of a member of the Jan-Aadhaar card holder family is foundincorrect or changes subsequently, the head of the family or any other adult member of thefamily may request the Authority to alter such identity information or photograph, as the casemay be, in the record of the family in the Jan-Aadhaar Resident Data Repository in suchmanner, as may be prescribed.