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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Telangana - Subsection

Section 44(1)(c) in Telangana Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(c)willfully or without excuse interferes in any way with the comfort of any passenger or with any tramway official while in the lawful discharge of his duties; or