Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 6 in The Plantations Labour Act, 1951 6. Facilities to be afforded to Inspectors .- Every employer shall afford the Inspector all reasonable facilities for making any entry, inspection, examination or inquiry under this Act.
