Section 27(3)(iii) in The M.P. Vanijyik Kar Niyam, 1995

[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(3)(iii) in The M.P. Vanijyik Kar Niyam, 1995

(iii)the selling dealer produces at the time of his assessment the copy or the counterfoil of the relevant cash memorandum or bill or other relevant document in support thereof and a true declaration or declarations obtained under clause (ii).

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State of Madhya Pradesh - Subsection

Section 27(3)(iii) in The M.P. Vanijyik Kar Niyam, 1995