Section 167(2)(c) in Government of India Act, 1935

[Cites 0, Cited by 0] [Section 167(2)] [Section 167] [Entire Act]

Union of India - Subsection

Section 167(2)(c) in Government of India Act, 1935

(c)in subsection (4) of the said section for the reference to the revenues of the Federation there shall be substituted a reference to the revenues of the Province :

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Union of India - Subsection

Section 167(2)(c) in Government of India Act, 1935