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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(d) in The Rajasthan Value Added Tax Rules, 2006

(d)"Document" includes data, record or data generated image or sound stored, received or sent in an electronic form or micro film or computer generated micro fiche;