Allahabad High Court
U.P.S.R.T.C. vs Smt. Munni Devi Alias Lal Mani Devi And ... on 6 January, 2010
Author: Ram Autar Singh
Bench: Prakash Chandra Verma, Ram Autar Singh
Court No. - 34 Case :- FIRST APPEAL FROM ORDER No. - 328 of 2005 Petitioner :- U.P.S.R.T.C. Respondent :- Smt. Munni Devi Alias Lal Mani Devi And Others Petitioner Counsel :- Samir Sharma Respondent Counsel :- K.S. Singh Hon'ble Prakash Chandra Verma.J.
Hon'ble Ram Autar Singh,J. Steps taken.
Office is directed to proceed. Order Date :- 6.1.2010 ssm