Supreme Court - Daily Orders
The State Of Jharkhand vs M/S Solar Industries Limited on 18 July, 2025
ITEM NO.12 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Civil Appeal No(s). 1269-1274/2024
THE STATE OF JHARKHAND Appellant(s)
VERSUS
M/S SOLAR INDUSTRIES LIMITED & ORS. Respondent(s)
[Only Civil appeal no. 1276-1278 of 2024 is listed under this item]
WITH
C.A. No. 1276-1278/2024 (XVII)
Date : 18-07-2025 These appeals were called on for hearing today.
For Appellant(s) : Ms. Charanya Lakshmikumaran, AOR
Mr. Anando Mukherjee, AOR
For Respondent(s) :
Ms. Charanya Lakshmikumaran, AOR
Ms. Medha Sinha, Adv.
Mr. Yuvaraj Gaikwad, Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Shrirang B. Varma, Adv.
Ms. Madhumita Bhattacharjee, AOR
Ms. Debarati Sadhu, Adv.
Ms. Anant, Adv.
Ms. Yoowanka Rymbai, Adv.
Ms. Tulika Mukherjee, AOR
Mr. Beenu Sharma, Adv.
Mr. Venkat Narayan, Adv.
UPON hearing the counsel the Court made the following
Signature Not Verified
O R D E R
C.A. No. 1276-1278/2024 Digitally signed by RUPAM DHAMIJA Date: 2025.07.19 13:19:11 IST Reason: Respondent No.1 is duly represented. Counter affidavit contd….
-2-has not been filed, despite the grant of last opportunity. Hence, further opportunity to file the same is hereby declined.
Service report from the concerned Tribunal with regard to service on respondent Nos.2 & 4 is still awaited. Let a D.O. letter be issued.
Opportunity of respondent Nos.3 and 5 to file counter affidavit has already been declined.
List again on 26.08.2025.
SUJATA SINGH
rd Registrar