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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(1) in The Gujarat Ayurved University Act, 1965

(1)No Ayurvedic institution within the State of Gujarat shall, save with the sanction of the State Government and the University, be associated in any way with or seek admission to any privileges of any other University established by law.