Central Administrative Tribunal - Madras
D Murugesan vs Mr M Sampath on 6 February, 2023
CP 82/2019 in OA 1734/2018 & CP 4/2020 in OA 429/2019 CENTRAL ADMINISTRATIVE TRIBUNAL CHENNAI BENCH CP 310/00082/2019 in OA/310/01734/2018 & CP 310/00004/2020 in OA 310/00429/2019 Dated Monday the 6" day of February Two Thousand Twenty Three CORAM : HON'BLE MS. MANJULA DAS, Member (J) & HON'BLE MR. T. JACOB, Member (A) 1. D, Murugesan, S/o. M. Dhandapani, Aged 59 years, Pollachi; 2.8. Nirmala Devi, W/o. M. Natarajan, Aged 56 years, Udamalpet; 3. L, Rani, W/o. N, Sundaram, Aged 59 years, Pollachi; 4. S. Kalaiselvi, W/o. C, Natarajan, VOC Colony, Avanasi; 5. T. Shenbagavalli, W/o. Arasan, Aged 53 years, Pollachi; 6. B. Ramasubramaniam, S/o. R. N. Baladhandapani, Aged 59 years, Udamalpet; 7. P, Meenakshi, W/o. Pattabiraman, Aged 59 years, Kaniyur; 8. G. Jayalakshmi, W/o. Venkatesh, Aged 57 years, Udamalpet; 9. L. Jawahar, S/o. Lakshmanan, Aged 56 years, Udamalpet; 10. P. Thilakam, W/o. Jeganathan, Aged 57 years, Salem; 11.8. Kokilam, W/o. Gunam, Aged 57 years, Valapady; 12. 8. Malathy, C/o. K. Seethalakshmi, Salam; 13. PS. Selvi, W/o. Antoinisamy, Aged 56 years, Thammamapatti; 14. P. Umamaheswari, W/o. T.P. Premsagar, Aged 59 years, Salem; 15. K. Seethalakshmi, W/o. Venkataraman, Aged 56 years, Salem; 16. S.Sudhamani, W/o, Pandian, Aged 56 years, Salem; 17. V. Jayanthi, W/o. Murugamanickam, Aged 59 years, Salem- 636 006; 18. K. Lakshmanan, S/o. T.V. Muthusamy, Aged 58 years, Salem; CP 82/2019 in OA 1734/2018 & CP 4/2020 in OA 429/2019 19. P. Poongodi, W/o. Selvarajan, Aged 55 years, Salem; 20. N, Sumathi, W/o. Sundararraman, Aged 55 years Salam; 21. K. Senthamaraiselvi, Aged 53 years, Salem-8; 22. 8. Mumtaj Begam, W/o. Abdul Aleem, Aged 55 years, Salem-15; 23. K.P. Ajitkumar, S/o. K.G. Prabaharan, Aged 52 years, Wellington; 24. E. Angayar Kanni, W/o. J. Tangovan, Aged 59 years, Pollachi; 25, A.P. Subramaniam, S/o. R. Palani, Aged 57 years, Jakkar Palayam; 26, B, Parama Sivam, Pollachi- 642 123; 27. K. Kumudam, W/o. M. Subramaniam, Thirupur- 641 604; 28. S. P. Mathesweri, Aged 54 years, Odeya Patti; 29, V. Manjula, Ammapet, Selam-3; 30. N. Mathuravalli, CP 82/2019 in OA 1734/2018 & CP 4/2020 in OA 429/2019 Kunjan Street, Salem-1; 31. R. Marcy Thabarani, Ramanatha Puram, Salem-8; 32. S. Sundavaradan, Atur; 33. K. Rajendrababu, C. Kalaisamy, Salem Dist.; 34. R. Muthulakshmi, Rtd. Postal Assistant, Maravaneri, Salem-73; 35. M. Kaliappan, Rtd.SPM, Maravaneri, Salem; 36. Antony Arokyasamy, Retd. PA, Alagapuram, Salem-4; 37, D, Shanmugam, Paithur, Pudurpet; 38. M. Ramajayam, Gandhi Nagar, Thammampaitti; 39. D. Jayanthi, Reddiyur Asirvadam, Salem-4; 40. K. Subramaniam, S/o. N. Krishnamoorthy, Aged 58 years, SPM, Dindigul; 41. M. Balasubramaniam, S/o, Meenakshi Sundaram, Aged 56 years, Ambatturai RS; 42. 8. Vijaya Lakshmi, D/o. A. Subramaniya Pillai, Aged 57 years, PA, Dindigal HO; 43.5. Vasantha, CP 82/2019 in OA 1734/2018 & CP 4/2020 in OA 429/2019 D/o. P. Selvaraj, Aged 58 years, Dindigal HO; 44, M, Mahalakshmi, D/o. A. Marimuthu, Aged 55 years, Palani HO; 45. P, Rengasamy, S/o. Palanichamy, Palanibazar SO; 46. B. Nandakumar, S/o. Balavenkatraman Chettiyar, Aged 60 years, Palani; 47. T. Venkatachalapathy, S/o. K.M,. Thyagarajan, Karur; 48. K. Palanisamy, Aged 60 years, Aravakurichi; 49. R. Sukumar, S/o. Ramachandramoorthy, Aged 57 years, Karur; 50. K. Ravichadran, S/o. Kannusamy Nattar, Aged 56 years, 'Ayyampalayam SO; 51. 8. Vimala, Aged 58 years, Mannargudi; 52. Jenbagalakshmi II, Aged 54 years, Vadavur Road, Mannareudi; 53. U. Chandradayam Aged 58 years, Melavasal, Mannargudi; 54. C. Idayanathan, Thanjavur; CP 82/2019 in OA 1734/2018 & CP 4/2020 in OA 429/2019 Q b CP 82/2019 in OA 1734/2018 & CP 4/2020 in OA 429/2019 55. N. Kamaraj, Aged 57 years, MCSR. Street, Kumbakonam; 56. U. Bama, Aged 53 years, Thanjavur; 57. 8. Vijaya Lakshmi, Aged 59 years, Medical College Road, Thanjavur; 38. 8. Thillai Nayagi, Aged 59 years, Thanjavur; 59. N. Malathy, Aged 58 years, Thanjavur; 60. S. Malaini, Aged 57 years, Thanjavur; 61.8. Lakshmi, NK Road, Thanjavur, 62. G. Kalaimagal, Aged 59 years, NK Road, Thanjavur; 63. R. Devika, Aged 58 years, Thanjavur; 64. N. Rajam, Aged 51 years, NE Road, Thanjavur; 65. P. Thirumagal, Aged 58 years, RS. College PO, Thanjavur; 66. K. Danusu Rani, D/o. Kalyanasundaram, Saakkottai; 67. M. Gayathri, Aged 54 years, Thanjavur-7; 68. A.G. Chandrasekaran, S/o. Gopalan, Aged 58 years Pollachi; 69. M. Devathai, W/o. A.G. Chandrasekaran, Pollachi; 70. C. Mohanraj, S/o. Chinnappan, Pollachi; 71. B. Ida, W/o. Francis, Aged 59 years, Angalakurichi; 72. 8, Hariharan, S/o. K.S. Shanmugasundaram, Aged 58 years, Pollachi; 73. 8. Manickavasagan, S/o. 8. Subbiah, Pollachi; 74. P. Kannan S/o. Periyasamy, Aged 60 years, Villiupuram; 75. J. Jayachandran, S/o. C. Jayaraman, Aged 56 years, Villupuram; 76. N. Krishnamoorthy, S/o. Narayanasamy, Aged 56 years, Tindivanam; 77. G, Govindaraj, S/o. 8. Gurusamy, Aged 57 years, Villupuram; CP 82/2019 in OA 1734/2018 & CP 4/2020 in OA 429/2019 2) 78. B. Raghubathi, S/o. G. Balasundaram, Aged 57 years, Brahmadesam; 79. R. Devarajan, -- S/o. K. Rajagopal, Rettanai; 80. S. Neelabai, W/o. Venkatraman, Aged 59 years old, Salamedu; 81. R. Mohan, S/o, K. Rangaiah, Aged 60 years, Madambakam, Chennai; $2. 5. Rajamani Sreenivasan, W/o. K. Sreenivasan, Aged 61 years, Udamalai Pet; 83. P.G. Lakshmi, No. 17, Rajarathinam, Nagar, Old Katapadi; 84. A.8. Annamalai, S/o. A.L. Subramaniam, Aged 56 years, Uthikuli Zamin; 85. M. Alagi, Aged 60 years, Eripalayam; 86. 8. Jahangir, S/o. 8. Sahul Hameed, MLE. Patti, Pollachi; 87. P. Dhanapal, S/o. R. Prrahladan, Aged 61 years, Koilpalayam; CP 82/2019 in OA 1734/2018 & CP 4/2020 in OA 4295/2019 88. K. Padmavathi, W/o. §. Murugan, Aged 59 Years, Pollachi; 89. R. Jaya Lakshmi, W/o. S. Sivaraj, Aged 55 years, Pollachi; 90, 8. Bhuvanesweri, W/o. Late Krishnaswamy, Aged 55 years, Pollachi-1; 91. M. Indrani, Aged 61 years, Perambalurm; 92. P. Ayyasamy V. Kalathur. 93. A. Swamynathan S/o. 8. Arumugarm Pollachi. 94. V. Maragatham W/o. Viswanathan Chennai. 95. N. Rathnasamy S/o Nachimuthu Goundar Pungamuthur. 1. C. Sundaravadivelu, S/o. P. Chinnayan CP 82/2019 in OA 1734/2018 & CP 4/2020 in OA 429/2019 .. Applicants in CP 82/2019 2. MLK. Sathyamoorthy, S/o. A. Krishnasami 3. V. Palanisamy, S/o. K. Venkatesan 4, V. Silembuselvi, W/o. V. Govindaraju 5. A. Malathi, W/o, K.. Govindan 6. G. Malliga, D/o. M. Govindan 7.5.R. Parimala, W/o. T. Vasudevan 8. 8. Lilly, W/o. K. Uthirianathan 9. S. Muthusamy, 8/o. Sundangi 10. P. Palaniappan, S/o. V. Periasamy 11. R. Eswari, W/o. A. Manokaran 12. C. Helan Selvarani jo CP 82/2019 in OA 1734/2018 & CP 4/2020 in OA 429/2019 13. K. Periasamy 14. S. Sheela Juliet, W/o. V.K. Saravanan 15. R. Mathesweran 16. P. Arthanari, W/o. R. Palaniappan 17. R. Meenalochani 18. K. Lathadevi 19, V. Saroja 20.K. Rengaraj 21. V. Mani 22. M. Syed Alavi, S/o. 5/407, Dhargaroad 23. S. Litypushpam, W/o. J. Gerald 24.8. Vijayalakshmi, W/o. K.V. Prakash 25. L, Shanthi, D/o. §. Lokoji Rao 26, R. Manikandan, S/o. H.M. Raman 27. G. Leela, W/o. C. Balan ... Applicants in CP 4/2020 By Advocate M/s S$. Ramaswamyrajarajan Vs, Union of India rep. by Mr. Sampath The Chief Postmaster General Tamil Nadu Circle Chennai -- 600 002. ... Respondent in both CPs, By Advocate Mr. Su. Srinivasan }3 >CP 82/2019 in OA 1734/2018 & CP 4/2020 in OA 429/2019 ORAL ORDER
(Pronounced by Hon'ble Ms. Manjula Das, Member(J)) These Contempt Petitions are filed by the applicants in OAs 310/01734/2018 and 310/00429/2019 alleging wilful disobedience of the order of this Tribunal dt. 28.03.2019, |
2. When the matters came up for hearing, learned counsel for the respondents submit that this Tribunal in similar issue has passed an order in the light of the order passed by CAT, Ernakulam Bench. The respondent department approached before the Hon'ble High Court challenging the order passed by this Tribunal wherein the Hon'ble High Court set aside the order of this Tribunal and allowed the petition of 'the respondents. Hence in view of the order passed by this Tribunal in similar matter in CP 310/00007/2020 in OA 310/01691/2016, learned: counsel for the respondents prays for closing of the CP. Learned counsel for the applicants is also present.
3. In view of the submission made by learned counsel for the respondents, CPs are closed. Notices issued if any are discharged. _