Section 1171(ii) in Police Regulations, Bengal , 1943
(ii)The Treasury Officer shall verify deductions made in bills, and, if no deductions have been made, shall recover the amount, and, after note of the recoveries by him, he shall forward the rent-rolls to the Accountant-General who will certify to the fact that the credits have been actually brought to account. The rent-roll shall then be forwarded to the Superintendent.
