Section 10(c) in The M.P. Prisoner's Leave Rules, 1989
(c)Issue of clothing and Bedding at the time of Leave.- A prisoner, who has no private clothing and bedding and is unable to purchase them, shall be supplied on loan with a blanket and unmarked prison clothing which shall consist of' a kurta, a cap and a pair of pajamas for a male prisoner and saree and kurta for a female prisoner.
