Calcutta High Court (Appellete Side)
Shri A. Ramaswamy vs The Tehsildar on 8 February, 2021
Author: Arijit Banerjee
Bench: Arijit Banerjee
08/02/2021 Item No.134 Court No.38.
AB Through Video Conference WPA 1585 of 2021 Shri A. Ramaswamy Vs The Tehsildar, Port Blair Ms. Anjili Nag ...for the Petitioner.
This matter relates to the Circuit Bench at Port Blair.
Let this matter stand released from my list.
(Arijit Banerjee, J.)