Andhra Pradesh High Court - Amravati
Vetti Bogi Boghi A1, vs The State Of Andhra Pradesh on 27 December, 2024
Author: K Sreenivasa Reddy
Bench: K Sreenivasa Reddy
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT)
ERIDAY. THE TWENTY SEVENTH DAY OF DECEMBER,
WO THOUSAND AND TWENTY FOUR
'PRESENT:
THE HONOURABLE SRI JUSTICE K SREENIVASA REODY
CRIMINAL PETITION NO: $199 OF 2024
Sehwean:
4. Veli Bogi @ Boghi (AD, S/o Chinnaswamy, Ria Perindesar Vilage
fH AW), KV. Puram Mandal, Tinpat ; Disttict.
a. 7. Krishnaiah (a2), Sfo Late Chinna Irasalah, Rio Poeriredesam Vilage
(HAND ACVB, Puram Mandal, Tirupati District.
3. WY. Raghuramal lah @ VRO Raghu (AS), S/o Ramachandraigh, Ma
Perindesam Village (AAW, KCV.E. Puram Mandal, Tr rupall [ Chsirict,
4 ©. Bathaiah @ Sarpanch Bathaiah {Ad Sfo Pandaiah, R/o Parindesam
Vilage (4) BRUY.B. Purarn Mandal, Tirup pa istrict,
§ \Y. Muragaiah (A5}, Sfo Chelisiah, Rio Perindesam Vilage (HAAS KOVR.
Puram Mandal, Tirupati District.
Vv. Suresh (AS), Sie Doraswarmy, Ria Perindesam Vilage (HW), RV.B.
Puram Mandal, Tirupal: Distic
?. T. Parandamal iah & Parandhama (Al}), Sfo Chinna fusaiah, RYO
on
Perindesan Village (AN, RV, 5. Purarn Mandal, Tirupati (hetrict
8. K ae thyamurthy @ Moorthy (A14), S/o Govinda lah, Rio Parindesam
vi e (HAA, KVOB. Puram Ma ndal, Trupali Distt eM,
8. "nth {Ad y, Sio Munendra, Rio Perindesam Vilages (HAV. KONE.
Puram Mandal, Tirupati District.
1a. Arpudam @ Arputham (A1S), S/o Patiaiah, Rio Perindesam Vilage
{HAN RVR. Puram Mandal, 1 rupati } CHstrict
..Petitionera/Accused Nos.1,2,3,4,58 5, 7
4, Vy, & 12
AND
The State of Andhra Pradesh, Rep. bY SHO, VB. Puram Polloe Siation,
Through Public Prosecutor, High Court of Andhra Pradesh at Amaravall
.RasgondenviComplainant
Patiion under Secilon 482 of BNSS is fled praying that in th
clroumstances stated in memorandum my grounds of Crimi nal Pattian, 1 i
Court may be pleased ic enlarge the Petiioners/Accused Nos. 4 2, 3, 4,8.9, 74,
i477 and 19 on Anticipatary Ball in the avert of ihear arrest in connection with
FIR No TOW/2084 diO8-08-3024 an the fle of K.VIE. Puram Police Sfafion,
Tirupati Clstrict during pandency of enquiry and inal:
The peliien coming on for hearing, upon perusing the Petition and
memorens un of grounds of criminal petition and upon hearing the arguments of
A Syam Surmdar Reddy, Advocate for the Feltioners and Public Prosecutor
fot the Respondent
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THE HONOURABLE SRI JUSTI
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CRINUNAL PET
MNONERSACCUSEDS}
AND
caunsel for the Petitione:
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Counsel for the Responde
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The Court mace the follow!
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oattionersiaccusad Nos. 1 to 8, 9, 11, 14, 17 & 19 and others for
offences punishable undar Sections 157 (2), 197 ©3}, 329 (4),
Fe
CER
(1), $24 (4), 109 read with 790 of the Bharatiya Nyaya Sanitia,
' é
L
2029, Un short B.NLS).
ce) Brief facts of the cass are that the vilagers of
54
Ragigunia have been oslebrating festival of Lord Vinayaka idol. i
x
was al about 06.00 p.m, in the evening on OF 08.2084, the vilegers
of Perindesam came there and a dispuie belween both the vilagers
Sprung up since the festival
s
Forindesany and i resulied in some
was paciied by the alders of the Vilage. The Villagers oat
Perindesai left the olace: and returned by 06.30 p.m. Neel, forrnecd
themselves info as undewlul assernbly and holeling weanons such
ag sticks, sfones and empty beer bofiles, atlacked the villagers of
Ragiqunta. Subsequent fo this event, an O8.09. 2084, at OF S0 arm.,
Rory
some of the Perindesam villagers caused Injuries to individuals and
those injuries were gdevous in nalure and also caused Injuries ie 4
few others which are simple in nature anc they criminally irespassecd
inte sorne of the houses and danraged various things.
ay Haard. Ferused the record,
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The petitioners shall apoeger before the Station Hous Se CNAcer
KALE © Sopetar 3 Rt katie "py z
VB. Puram Police station, Tirupati District, once in ¢ WEEK Le. on
mae hE
ery Sunday befween 70.00 am. and o5.00 am
2
.. BN ling of the
cnarge-sheet,
S$ Accordingly, the Criminal Petition iS alowed,
SOY-U.SRI DEVE
ASSISTANT REGISTRAR
UTRUE COPY SECT! ON OFFICER
Te,
1. The Additional Junior Civi Judge, Srikalghast.
2. The Slation House Offoer, KOS Puram Police Station, fupati Cistrict
3. Ore OC to Sh. A Syam Sundar Reddy, Advocate (OP. 1}
_ Pwe (Cs fo Paulie Pros seacutar, High Court of AP } OUT)
S. One spare copy .
MAR
HIGH COURT
SREK,J
Vahedad
a
Bg
a4
e
DATED
ORDER
GCRLP.No S199 of 2024 ALLOWED he wae SRS & SS & oo aces wae See oN ~~ :
~ aggre: