Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Madhya Pradesh - Subsection Section 37(2) in M.P. Minor Mineral Rules, 1996 (2)The contract agreement in Form XVIII relating to auction of trade quarry shall be registered in accordance with the provisions of the Indian Registration Act, 1908 (XVI of 1908).
