Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Tamilnadu - Subsection Section 8(i) in Tamil Nadu Electricity (Taxation on Consumption) Act, 1962 (i)if the sum was payable under sub-section (1) of section 5, either from the consumer or from the license the option of the Government or of the prescribed Officer;
