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State of Tamilnadu - Section

Section 3A in Tamil Nadu General Clauses Act, 1891

3A. [ [In so far as this Act applies to the added territories, section 3-A of this Act was repealed by section 12 of the Tamil Nadu (Added Territories) Extension of Laws (No. 2) Act, 1961 (Tamil Nadu Act 39 of 1961).]

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