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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(3) in The Punjab Transparency and Accountability in Delivery of Public Service Act, 2018

(3)The salaries and allowances payable to and other terms and conditions of service of the Chief Commissioner shall be the same as that of the State Chief Information Commissioner as laid down in sub-section (5) of section 16 of the Right to Information Act, 2005.