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State of Maharashtra - Section

Section 23 in Maharashtra Fire Prevention and Life Safety Measures Act, 2006

23. Appointment of other staff and servant.

- The Authority may create posts of other clerical staff and servants and appoint persons thereto for carrying out day to day activities and maintenance of records in the office of the Fire Brigade, in the same manner as they are created and appointed by or under the provisions of the law for the time being in force and applicable to such Authority.