Section 113(4) in Rules under the United Provinces Excise Act, 1910
(4)Inspectors are required to keep confidential note-books in which they shall enter notes about various important and confidential matters at the time of transfer from their circles or when proceeding on 3 months leave provided they have held charge of the circle for six months' at least; Inspectors who have been incharge of the circle for less than six months may also write notes in this books but only if they have been permitted to do so by the Assistant Excise Commissioner.The note-book will contain five parts, viz. -