Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(1)(a) in The Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) Act, 1983

(a)six representatives elected by the licensees holding valid licences for carrying on the specified trade in the market yard;