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Bombay High Court

Actis Consumer Grooming Products ... vs Rakesh Malhotra And 9 Ors on 11 October, 2021

Author: A. K. Menon

Bench: A. K. Menon

     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         ORDINARY ORIGINAL CIVIL JURISDICTION

    INTERIM APPLICATION LODGING NO. 19689 OF 2021
                         In
COMMERCIAL ARBITRATION PETITION STAMP NO. 306 OF 2020

     Actis Consumer Grooming Products Limited ....PETITIONER
                V/S
     Rakesh Malhotra And 9 Ors.              ....RESPONDENT

Mr. Ashish Kamat a/w Mr. Rajendra Barot, Anusha Jacob, Trisha Sarkar i/b. AZB & Partners for the applicant/petitioner. Mr. Waseem Pangarkar & Aakanksha Luhach i/b. MZM Legal for respondent nos.1, 2, 3 & 8. Mr. Vipul Dharmani a/w Mohit J. & Sagar Wagle i/b. Riddhi A. Pandit for respondent nos.4 to 7. Mrs. K. M. Rane 1st Assistant to Court Receiver CORAM : HON'BLE SHRI JUSTICE A. K. MENON J DATE : 11th October, 2021 P.C. :

Stand over to tomorrow i.e. 12/10/2021 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 11/10/2021 ::: Downloaded on - 12/10/2021 05:22:16 :::