Bombay High Court
Actis Consumer Grooming Products ... vs Rakesh Malhotra And 9 Ors on 11 October, 2021
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 19689 OF 2021
In
COMMERCIAL ARBITRATION PETITION STAMP NO. 306 OF 2020
Actis Consumer Grooming Products Limited ....PETITIONER
V/S
Rakesh Malhotra And 9 Ors. ....RESPONDENT
Mr. Ashish Kamat a/w Mr. Rajendra Barot, Anusha Jacob, Trisha Sarkar i/b. AZB & Partners for the applicant/petitioner. Mr. Waseem Pangarkar & Aakanksha Luhach i/b. MZM Legal for respondent nos.1, 2, 3 & 8. Mr. Vipul Dharmani a/w Mohit J. & Sagar Wagle i/b. Riddhi A. Pandit for respondent nos.4 to 7. Mrs. K. M. Rane 1st Assistant to Court Receiver CORAM : HON'BLE SHRI JUSTICE A. K. MENON J DATE : 11th October, 2021 P.C. :
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